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Release of Request for Qualification (RFQ) for Technology Transfer of Lithium-ion Cell by ISRO to Indian Industries- (Press Information Bureau) (12 Jun 2018)

MANU/PIBU/0944/2018

Commercial

One of the major Centres of ISRO, Vikram Sarabhai Space Centre (VSSC), is offering to transfer the in-house developed Li-ion cell technology to competent Indian Industries on non-exclusive basis to establish Li-ion cell production facilities in the country.

This initiative is expected to enable Zero Emission Policy of India and accelerate the development of indigenous electric vehicle industry.

Towards the transfer of Li-ion cell technology, an RFQ to qualify and shortlist suitable industries in India is available in VSSC, ISRO and NITI Aayog websites.

Interested parties may please visit any of the following websites for more details.

1. www.vssc.gov.in

2. www.isro.gov.in

3. www.niti.gov.in

Tags : TECHNOLOGY TRANSFER   REQUEST   RELEASE  

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