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RBI cautions job aspirants on 'Recruitment related communication received from sources other than the RBI website'- (Reserve Bank of India) (12 Jun 2018)

MANU/RPRL/0052/2018

Banking

It has come to the notice of the Bank that certain unscrupulous persons posing as RBI officials are sending electronic communication through fake email addresses and false letterheads, advising job aspirants to appear for tests/ interviews/ interactive sessions purportedly as a part of the recruitment exercise for appointment in the RBI. RBI clarifies that all recruitment related information, viz., advertisement, procedure for submitting application, schedule of examination, list of examination centers, admit card, result, etc. is disseminated only through the RBI website https://www.rbi.org.in. The members of public are, therefore, cautioned against entertaining and falling prey to such communication received from other sources, on matters related to recruitment in the RBI.

Tags : JOB ASPIRANTS   CAUTION   COMMUNICATION  

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