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Cabinet approves MoU between India and Viet Nam on Joint issue of postage stamp- (Press Information Bureau) (13 Jun 2018)

MANU/PIBU/0946/2018

Civil

The Union Cabinet chaired by the Prime Minister Shri Narendra Modi has been apprised of the joint issue of a postage stamp between Department of Posts and Viet Nam Post. Department of Posts, Ministry of Communications and Viet Nara Post mutually agreed to jointly issue Postage Stamps on India-Viet Nam: Joint Issue on the theme "Ancient Architecture". The joint stamps were released on 25-01-2018. The Commemorative Postage Stamps on India-Viet Nam: Joint Issue depicts Sanchi Stupa of India and Pho Minh Pagoda of Viet Nam. A Memorandum of Understanding (MoU) was signed between postal administrations of India and Viet Nam for this joint issue on 18-12-2017.

Tags : MOU   APPROVAL   POSTAGE STAMP   JOINT ISSUE  

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