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Madras HC Grants Bail to Subhiksha Founder R. Subramaniam - (21 Oct 2015)

Madras High Court has granted conditional bail to R. Subramaniam, founder of Subhiksha, who was arrested by Economic Offences Wing in connection with complaints under Tamil Nadu Protection of Interest of Depositors Act.

Tags : MADRAS HIGH COURT   R. SUBRAMANIAM  

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