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UK High Court: Vijay Mallya to Pay a Minimum of 200,000 Pounds - (18 Jun 2018)

UK High Court has ordered embattled liquor tycoon Vijay Mallya to pay a minimum of 200,000 pounds towards the costs incurred by 13 Indian banks in their legal battle to recover alleged dues.

Tags : UK HIGH COURT   VIJAY MALLYA  

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