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UK Court Asks Vijay Mallya to Pay Rs 1.8 Crore to Indian Banks - (16 Jun 2018)

Last month, Judge Andrew Henshaw had refused to overturn a worldwide order freezing Mallya's assets and upheld an Indian court's ruling that a consortium of 13 Indian banks led by State Bank of India (SBI) were entitled to recover funds amounting to nearly 1.145 billion pounds.

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