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President Rejects Plea to Release Rajiv Gandhi Assassination Convicts, Family Demands Euthanasia for Son - (15 Jun 2018)

Hari Parandaman, a retired Madras High Court judge, said: “Rahul Gandhi himself had said that he has pardoned the convicts, but the political parties are only doing politics over it. Even the killer of Mahatma Gandhi was released after 16 years of imprisonment".

Tags : COURT   HIGH COURT  

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