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HC Dismisses AAP's Plea Seeking PM Presence in Parliament, Says It's Politically Motivated - (15 Jun 2018)

A vacation bench of Justices Sangita Dhingra Sehgal and C Hari Shankar said though such pleas deserve to be dismissed with heavy costs, it was refraining from imposing any cost. The court warned Singh, an AAP leader that "adventurism" of this nature may not always meet such a lenient response.

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