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SC Comes to Rescue of Man Who Gave Rs 60 Lakh, 2 Flats to Estranged Wife to Settle FIR - (13 Jun 2018)

Mohan was taken aback when the Delhi High Court refused to quash the FIR even after he paid the 60 lakhs to his wife and parted with the flats.

Tags : COURT   HIGH COURT  

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