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If Centre Not Post Office, It Should Also Not Act Like Police Station: Mayawati on Judge's Appointment - (13 Jun 2018)

Mayawati’s attack on Modi government follows Law Minister Ravi Shankar Prasad's comments that the Modi government respects the Supreme Court Collegium, but that does not mean that it will act as a mere ‘Post Office’.

Tags : COURT   SUPREME COURT  

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