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NCDRC: Haj Pilgrims Aren’t Consumers of Haj Committee, Can’t Claim Refund - (12 Jun 2018)

National Consumer Disputes Redressal Commission (NCDRC) has held that Haj Committee of India, which makes arrangements for Indian pilgrims going on Haj to Saudi Arabia, renders services without any profits and therefore, the pilgrims cannot be said to be its consumers.

Tags : NCDRC   HAJ  

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