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NGT Issues Notice to NTPC for Sand Mining in Gadarwara Thermal Plant - (21 Oct 2015)

National Green Tribunal (NGT) has served notices to NTPC and Bridge and Roof Company (India) Ltd for alleged illegal excavation of sand for construction of 1,600 MW thermal power station at Gardarwara in Narsinghpur district of Madhya Pradesh.

Tags : NATIONAL GREEN TRIBUNAL   NTPC  

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