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Madras HC Quashes FIR Against 46 Employees Who Posted 'Laughing Emojis' on Whatsapp - (11 Jun 2018)

Madras High Court has quashed FIR against 46 BSNL employees who were booked for posting an emoji with laughter in response to a serious WhatsApp message.

Tags : MADRAS HIGH COURT   BSNL  

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