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Ahead of Rath Yatra, Devotees Exploitation at Puri Jagannath Temple Under Supreme Court Scanner - (08 Jun 2018)

The bench was hearing a petition filed by Mrinalini Padhi that highlighted difficulties faced by devotees at the Jagannath Temple at Puri and their harassment or exploitation by the sevaks (staff) of the temple.

Tags : COURT   SUPREME COURT  

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