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Delhi High Court Vacates Stay on Telecast of ‘Grand Masti’ on TV - (21 Oct 2015)

Delhi High Court on the plea of a media group seeking permission to air the ‘Grand Masti’ movie on one of their channels, has vacated its stay on telecast of the movie after it underwent 218 cuts to make it fit for TV viewing.

Tags : DELHI HIGH COURT   GRAND MASTI  

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