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Madras High Court: Consider Installation of Biometric Device in Tiruchendur Subramaniya Swamy Temple - (08 Jun 2018)

Madras High Court has asked the Hindu Religious & Charitable Endowments authorities to consider installation of biometric device for the entries of staffs, including poojaries, into Tiruchendur Sri Subramaniya Swamy Temple in Tuticorin.

Tags : MADRAS HIGH COURT   SUBRAMANIYA SWAMY TEMPLE  

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