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Gauri Lankesh and MM Kalburgi Killed Using Same Gun, Reveals Forensic Report - (08 Jun 2018)

This is the first official indication by any government agency that link the 2015 and 2017 murders. The report, which was attached to the chargesheet filed by the SIT in the Lankesh murder case, was placed before the court of the third additional chief metropolitan magistrate by the SIT in Bengaluru on May 30.

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