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No Salary, Perks to Sharad Yadav, Can Have Official House: Supreme Court - (08 Jun 2018)

Supreme Court has modified the Delhi High Court order by stopping salary and allowances of former Janata Dal (U) president and rebel minister Sharad Yadav till the pendency of his plea challenging his disqualification from the Rajya Sabha.

Tags : SUPREME COURT   SHARAD YADAV  

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