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Delhi HC to Govt.: Ensure No Further Encroachment In Forest Area - (21 Oct 2015)

Delhi High Court has ordered Delhi Government and its authorities to ensure there was no further encroachment in forests in National Capital Territory, after it got to know that green cover in Delhi was shrinking due to rampant construction.

Tags : DELHI HIGH COURT   DELHI GOVERNMENT  ENCROACHMENT IN FOREST AREA  

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