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No Salary, Perks to Rebel-MP Sharad Yadav, Can Have Official House: SC - (07 Jun 2018)

The apex court's decision came on a plea by JD (U)'s Rajya Sabha MP Ramchandra Prasad Singh challenging the Delhi High Court's interim order which had allowed Yadav to retain his official residence in New Delhi and draw his salary, allowances and perks.

Tags : HIGH COURT  

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