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Madras High Court Stays I-T Notice to P Chidambaram for Re-Assessment - (07 Jun 2018)

Madras High Court has stayed the Income Tax Department's notices issued to former finance minister P Chidambaram seeking reopening of assessment of his I-T returns for 2011-12 as it suspected that his income chargeable to tax had escaped assessment.

Tags : MADRAS HIGH COURT   P CHIDAMBARAM  

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