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Madras High Court Issues Notice to Deputy Tahsildars Over Firing in Tuticorin - (07 Jun 2018)

Madras High Court bench at Madhurai has observed that the police action during the anti-Sterlite protests could not be justified and directed that three deputy tahsildars, who had reportedly ordered the firing during the stir, be impleaded as Respondents and issued notice to them.

Tags : MADRAS HIGH COURT   TUTICORIN  

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