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Supreme Court Refuses to Stall Release of Rajinikanth-Starrer Kaala - (07 Jun 2018)

Supreme Court has refused to stall the release of Rajinikanth-starrer 'Kaala', which is scheduled to hit screens. A vacation bench comprising Justices A K Goel and Ashok Bhushan refused to entertain a plea by K S Rajashekaran, who sought an injunction against release of the movie.

Tags : SUPREME COURT   RAJNIKANTH   KAALA  

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