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SC Refuses to Stall Release of Rajinikanth's 'Kaala', Says 'Everyone is Waiting' for the Movie - (06 Jun 2018)

A vacation bench of the Supreme Court comprising Justices A K Goel and Ashok Bhushan refused to entertain a plea by K S Rajashekaran, who sought an injunction against release of the movie.

Tags : COURT   SUPREME COURT  

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