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Delhi HC Asks DTC to Deposit Rs. 100 Cr as Tata Motors Seek Execution of Rs. 326-Cr Arbitral Award - (06 Jun 2018)

Delhi High Court has directed the Delhi Transport Corporation (DTC) to deposit Rs. 100 crore with the registry of the court in the interim as the Tata Motors Limited (TML) moved an application for enforcement of an arbitral award of nearly Rs. 326 crore.

Tags : DELHI HIGH COURT   TATA  

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