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Delhi HC Rejects Default Bail Plea of Hizbul Chief Salahuddin’s Son - (06 Jun 2018)

Delhi High Court has rejected the bail plea of Hizbul Mujahideen Chief Syed Salahuddin’s son Syed Shahid Yousuf, arrested in a seven-year-old terror funding case.

Tags : DELHI HIGH COURT   HIZBUL CHIEF  

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