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Delhi HC Paves Way For Completion Of Shahid Kapoor-Starrer ‘Batti Gul Meter Chalu’ - (06 Jun 2018)

Delhi High Court has paved the way for the production of Shahid Kapoor-starrer Bollywood social drama ‘Batti Gul Meter Chalu’, which was caught in a tussle between the producers over allegations of fraud and default in payments/investments.

Tags : DELHI HIGH COURT   BATTI GUL METER CHALU  

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