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People Legitimately Expect Antiquities Like Koh-i-Noor to be Brought Back: CIC - (05 Jun 2018)

Central Information Commission (CIC) has directed the Prime Minister’s Office (PMO) and the Ministry of External Affairs (MEA) to spell out the efforts it has been making to bring back the priceless pieces of historical importance.

Tags : CENTRAL INFORMATION COMMISSION   KOH-I-NOOR  

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