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NGT Issues Notice to Larsen & Toubro - (20 Oct 2015)

National Green Tribunal (NGT) on plea against operation of concrete-manufaturing plant on Yamuna flood plains, has issued notice Larsen & Toubro which is carrying out extension of third phase of Barapullah Elevated Road across Yamuna.

Tags : NATIONAL GREEN TRIBUNAL   LARSEN & TOUBRO  

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