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Delhi High Court Tells Haier to Change AC Ad - (04 Jun 2018)

Delhi High Court has opined that the use of expressions 'ganda hain' and 'gandi' in Haier's advertisement campaign for its ‘self clean inverter’ air-conditioner, which Voltas had argued was used against its products, “were not in good taste”.

Tags : DELHI HIGH COURT   HAIER  

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