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Allahabad High Court Recruitment 2018: 95 Law Clerk (Trainee) Posts, Apply before 30th June 2018 - (02 Jun 2018)

Allahabad High Court Recruitment 2018 application process to fill 95 vacancies for the post of Law Clerk (Trainee) has begun on the official website of Allahabad High Court - allahabadhighcourt.in.

Tags : COURT   HIGH COURT  

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