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Punjab and Haryana HC Issues Notice to Haryana Govt., UHBVNL, DHBVNL over Power Tariff Hike - (20 Oct 2015)

Punjab and Haryana HC has issued notice to Haryana Government, Uttar Haryana Bijli Vitran Nigam Limited (UHBVNL) and Dakshin Haryana Bijli Vitran Nigam Limited (DHBVNL) , seeking their response about why the circulars of power hike should not be stayed.

Tags : PUNJAB AND HARYANA HC   HARYANA GOVT.   UHBVNL   DHBVNL  

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