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CBI Summons P Chidambaram for Questioning in INX Media Case on June 6 - (01 Jun 2018)

According to sources, the Congress leader was called for questioning in the case on Thursday as well, but he asked for another day. The Delhi High Court had on Thursday also granted Chidambaram interim protection from arrest till July 3 in the case.

Tags : COURT   HIGH COURT  

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