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Kerala HC Allows Unmarried Couple to Stay Together, Says 'Can't Shut Eyes to Live-in Relationships' - (01 Jun 2018)

A division bench of Kerala high court, comprising Justice V Chitambaresh and Justice K P Jyothindranath, dismissed a petition filed by the girl’s father and said that such partners cannot be separated by the issue of a writ of a habeas corpus provided they are major.

Tags : HIGH COURT  

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