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Delhi HC: LMV Licence Includes Authorization To Drive Transport Vehicle, Including Tractor - (01 Jun 2018)

Delhi High Court has reiterated that a licence issued to drive Light Motor Vehicles (LMVs) includes authorization to drive transport vehicle, including a tractor, and what matters is that the gross vehicle weight or the unladen weight of the vehicle should not exceed 7,500 kg.

Tags : DELHI HIGH COURT   LIGHT MOTOR VEHICLES  

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