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Delhi High Court Refrains COAI from Making Disparaging Remarks Against Reliance Jio - (01 Jun 2018)

Delhi High Court has accepted a defamation suit filed by Reliance Jio against industry body Cellular Operators Association of India (COAI) and its director general, Rajan Mathews, seeking damages for allegedly using disparaging remarks which were malicious and harmed the carrier’s reputation.

Tags : DELHI HIGH COURT   JIO  

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