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Rajasthan High Court Stays Gopalpura Business Activity - (01 Jun 2018)

Rajasthan High Court has issued a contempt notice to the UDH Secretary, JDC, JDA Commissioner and Chief Operating Officer JDA, asking about the business activities going on in the 10-B Colony of Gopalpura bypass.

Tags : RAJASTHAN HIGH COURT   RAJASTHAN HIGH COURT  

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