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Tuticorin Violence: Madras High Court Orders Re-postmortem of 7 Bodies - (31 May 2018)

Madras High Court has ordered re-postmortem on the seven bodies of victims of police firing on May 22 and 23 at Thoothukudi during the protest against Sterlite factory.

Tags : TUTICORIN VIOLENCE   MADRAS HIGH COURT  

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