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Bombay HC Issues Notice to Centre, Others over PIL Seeking End on Pune Film Institute Strike - (20 Oct 2015)

Bombay High Court on a PIL seeking directions to put an end to the ongoing strike at Pune-based film institute, has served notice to Union I&B and Home ministries, Maharashtra Government and student leader of Film and Television Institute of India.

Tags : BOMBAY HIGH COURT   PUNE FILM INSTITUTE STRIKE  

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