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Govt Notifies NACIN as Authority for Conducting GST Practitioners Exam - (30 May 2018)

Central Board of Indirect Taxes and Customs (CBIC) has notified National Academy of Customs, Indirect Taxes & Narcotics (NACIN) as the authority for conducting the examination for GST Practitioners under rule 83 (3) of the Central Goods and Services Tax (CGST) Rules, 2017.

Tags : GOODS AND SERVICES TAX  

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