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Bombay HC: Police Can take Suo Moto Action Against Builders - (20 Oct 2015)

Bombay HC while raising concerns over illegal constructions in Navi Mumbai, has said that Navi Mumbai Police should take suo moto cognizance and file FIRs against builders responsible for illegal constructions there instead of waiting for some aggrieved person to come forward and lodge a case.

Tags : BOMBAY HC   POLICE  

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