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Revised Guidelines for the Financial Inclusion Fund- (Reserve Bank of India) (15 Oct 2015)

MANU/RMIC/0368/2015

Banking

In light of the merging of the Financial Inclusion Fund and the Financial Inclusion Technology Fund to form the FIF as it exists today, the Reserve Bank of India has finalised revised guidelines for the utilisation of the new FIF.

Tags : BANK   FINANCIAL INCLUSION GUIDELINES   FUND  

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