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SC to P&H HC: Rethink Hiking Per Acre Payoff From Rs 12L to Rs 2Cr - (25 May 2018)

Supreme Court has asked Punjab and Haryana High Court to reconsider its decision to enhance market value of acquired land at Hansi in Hisar District from Rs 12 lakh to Rs 2 crore per acre.

Tags : SUPREME COURT   HISAR DISTRICT  

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