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Rajasthan HC Stays State Govt.’s Order of Putting Stay on Vidyashram School to Charge Hiked Fee - (25 May 2018)

Rajasthan High Court has ordered an interim stay on the state government’s order that had put a stay on the Vidyashram School to charge increased fee while also taking back the NOC of the school.

Tags : RAJASTHAN HIGH COURT   VIDYASHRAM SCHOOL  

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