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‘Bajrangi Bhaijaan’ copied screenplay claims registered copyright holder - (18 Oct 2015)

‘Bajrangi Bhaijaan’, after its ‘selfie’ headache, visits the court again, this time for claims that the movie’s screenplay is copy of a story that was registered by Mahim Joshi several years ago. Tellingly, the Bombay High Court ordered all parties to maintain accounts of business with respect to the movie, till adjudication of the matter.

Tags : COPYRIGHT   BAJRANGI BHAIJAAN   SCREENPLAY  

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