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Supreme Court Slaps Rs.1-Lakh Fine On Google, Others for Not Replying to Notice on Child Pornography - (22 May 2018)

Supreme Court has imposed costs of Rs. 1 lakh each on Yahoo, Facebook Ireland, Facebook India, Google India, Google Inc., Microsoft and Whats App for failing to abide by the directions given by it in the matter of videos of sexual violence and child pornography.

Tags : SUPREME COURT   CHILD PORNOGRAPHY  

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