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Inclusion of GIA, Israel and GIA, Japan as authorized laboratories for certification/ grading of diamonds of 0.25 carat and above-reg- (Ministry of Commerce and Industry) (14 May 2018)

MANU/DGFT/0068/2018

Commercial

In exercise of powers conferred under Paragraph 1.03 of the Foreign Trade Policy 2015-2020, as amended from time to time, the Director General of Foreign Trade makes the following amendments in the Hand Book of Procedures 2015-2020:

2. At the end of para 4.74 of Handbook of Procedure the following is added:

"(17) Gemological Institute of America (GIA), Israel;

(18) Gemological Institute of America (GIA), Japan."

Effect of this Public Notice: Gemological Institute of America, Israel and Gemological Institute of America, Japan are included in paragraph 4.74 of Handbook of Procedures (2015-20) for certification/ grading of diamonds of 0.25 carat and above.

Tags : INCLUSION   AUTHORIZED LABORATORIES   GRADING   DIAMONDS  

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