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High Court in the UK dismisses review to make Bridge a sport - (15 Oct 2015)

A High Court in the United Kingdom dismissed a challenge against Sport England’s decision to not make ‘Bridge’ a sport. ‘Bridge’ a popular card game played between four players, was ruled to involve no physical activity, thus not warranting a sportier classification. The decision means the English Bridge Union will not be eligible to receive funds from the Lottery or the British government.

Tags : UK   BRIDGE   SPORT   HIGH COURT   LOTTERY FUND  

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