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Supreme Court Approves Centre’s Cauvery Water Management Scheme - (21 May 2018)

Supreme Court has approved the Cauvery Water Management Scheme, 2018 framed under Section 6A of the Inter-State River Water Disputes Act of 1956 by the Central government for the establishment of the Cauvery Management Board and the Regulation Committee.

Tags : SUPREME COURT   CAUVERY WATER  

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