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J’khand HC Quashes Contempt Notice Against Cong Leader Manish Tiwary, Others - (17 May 2018)

Jharkhand High Court has quashed the contempt of court notice issued against Congress spokesperson Manish Tiwary, RJD leader and ex-deputy CM of Bihar Tejashwi Yadav and RJD’s Raghuwans Prasad Singh and Shivanand Tiwari by a special CBI court in Ranchi which was hearing the fodder scam case.

Tags : JHARKHAND HIGH COURT   FODDER SCAM  

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